Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(22) in The Punjab Home Guards and Civil Defence (Field) Class III Service Rules, 1983

(22)In the case of Bandsmen. - By direct appointment from amongst Ex- servicemen police-trained Bandsmen knowing Side Drum, Brass Drum and Bag Pipe, and who are Middle pass and possess at least two years experience as such.