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State of Jammu-Kashmir - Section

Section 67B in The Police Enhanced Penalties Ordinance, 2005

67B. [ Incentive and rewards. [Section 67-B inserted vide J&K Taxation Laws (Amendment) Act, 2009 dt. 20.03.2009.]

- The Government, may by a notification in the Government Gazette, provide for a scheme of incentives and rewards for persons and employees of Commercial Taxes Department, who are instrumental in providing vital information leading to better tax recovery and seizures associated with tax evasion.]