Punjab-Haryana High Court
United India Insurance Co. Ltd. vs Dr Prem Parkash Bath on 24 April, 2026
Sey. IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH 238 (10) FAO-4865-2005 (O&M) Date of decision:24.04.2026 UNITED INDIA INSURANCE CO. LTD. .... APPELLANT Versus DR. PREM PARKASH BATH AND ORS. ...RESPONDENTS CORAM: HON'BLE MR. JUSTICE PARMOD GOYAL Present: Mr. Neeraj Khanna, Advocate for appellant. Dr. D.S. Lamba, Addl. A. G. Punjab & Mr. G. 8. Fateh, Sr. D. A. G., Punjab. Mr. Sandeep Jasuja, Advocate for respondents-claimants. se sea PARMOD GOYAL, J.
For details, see judgment of even date passed in FAO-4861- 2005, UNITED INDIA INSURANCE CO. LTD. VS. GURINDER KAUR & ORS.
(PARMOD GOYAL) FUDGE April 24, 2026 Ravinder Whether speaking/reasoned : Yes/No Whether reportable : Yes/No RAVINDER DHANIA 2026.04.27 18:06 I attest to the accuracy and integrity of this document