Supreme Court - Daily Orders
V. Sampangi Ramaiah vs The Director/Commissioner Department ... on 14 December, 2016
Bench: Dipak Misra, A.M. Khanwilkar
ITEM NO.13 COURT NO.3 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 979/2016
V. SAMPANGI RAMAIAH Petitioner(s)
VERSUS
THE DIRECTOR/COMMISSIONER DEPARTMENT OF MINES
AND GENEALOGY BANGALORE AND ORS. Respondent(s)
(with appln. (s) for exemption from filing O.T. and ex-parte stay
and office report)
Date : 14/12/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE A.M. KHANWILKAR
For Petitioner(s) Mr. S.N. Bhat, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List the matter below SLP (C) No.11466 of 2013.
(Gulshan Kumar Arora) (H.S. Parasher)
Court Master Court Master
Signature Not Verified
Digitally signed by
GULSHAN KUMAR
ARORA
Date: 2016.12.15
16:34:37 IST
Reason: