Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16C(1)] [Section 16C] [Entire Act] Union of India - Subsection Section 16C(1)(c) in The Plantations Labour Act, 1951 (c)where the person who has sustained the injury is a minor, by his guardian; or