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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Sikkim - Subsection

Section 7(h) in The Sikkim Non-Biodegradable Garbage (Control) Act, 1997

(h)impose requirements on manufacturers, distributors and other persons who produce or handle commedities with respect to the type, size, packaging, labelling and composition of packaging that may or must be used and with respect to the disposal of packaging including standards for material, degradability and recyclability.