Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] Union of India - Subsection Section 7(c) in The Foreign Exchange Management (Borrowing And Lending In Rupees) Regulations, 2000 (c)the Reserve Bank's directives on advances against shares/securities/immovable property shall be duly complied with;
