Himachal Pradesh High Court
M/S Mahesh Udyog vs . State Of H.P. & Others on 22 September, 2022
Bench: Sabina, Sushil Kukreja
M/s Mahesh Udyog Vs. State of H.P. & Others CWP No. 2574 of 2016 .
22.09.2022 Present: Mr. Het Ram Thakur, Advocate, for the petitioner.
Mr. Ajay Vaidya, Senior Additional Advocate General, for respondents.
Learned Additional Advocate General requests for an adjournment.
r As requested list after two weeks.
( Sabina ) Judge ( Sushil Kukreja ) September 22, 2022 Judge (ravinder) ::: Downloaded on - 22/09/2022 20:08:12 :::CIS