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State of Uttar Pradesh - Section

Section 1 in The U.P. Shri Badrinath and Shri Kedarnath Temples Act, 1939

1. Short title and commencement.

(1)This Act may be called the United Provinces Shri Badrinath [and Kedarnath] [Inserted by U.P. Act No. VIII of 1964.] Temples Act, 1939.
(2)It shall come into force on such [date] [Came into force on April 15, 1940. See No. 172/XVI-(P.H.)-11-C. E., dated February 27, 1940 in Gazette 1940 Part I, p. 133.] as the [State Government] [Substituted by the ALO 1950 for 'Provincial Government'.] may by notification in the Gazette appoint in this behalf.