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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(l) in Orissa Minor Minerals Concession Rules, 2004

(l)"Granite" means dolerites, granite gneisses, migmatites, gabbros, anorthosites, rhyolites, syenites, leptynites, charnockites and other igneous and orthometamorphic rock types which are -
(i)amenable to be recovered as dimensional stone;
(ii)capable of taking polish; and
(iii)commercially exploitable.