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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(3) in The Rajasthan Class IV Services (Recruitment and Other Service Conditions) Rules, 1963

(3)that the seniority inter se of the persons appointed under rule 17A shall be determined by the Appointing Authority according to the date of continuous working on the post or equivalent post on which they were working before appointment as such;