Gujarat High Court
Ashif Rahimbhai Sumra vs State Of Gujarat on 3 November, 2023
NEUTRAL CITATION
R/CR.MA/19914/2023 ORDER DATED: 03/11/2023
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IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/CRIMINAL MISC.APPLICATION (FOR TEMPORARY BAIL) NO. 19914
of 2023
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ASHIF RAHIMBHAI SUMRA
Versus
STATE OF GUJARAT
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Appearance:
TAHIR S SAIYED(8983) for the Applicant(s) No. 1
for the Respondent(s) No. 2
PUBLIC PROSECUTOR for the Respondent(s) No. 1
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CORAM:HONOURABLE MR. JUSTICE DIVYESH A. JOSHI
Date : 03/11/2023
ORAL ORDER
Learned advocate appearing for the applicant does not press this application and seeks permission to withdraw the same.
Permission as prayed for is granted. This application stands disposed of as withdrawn.
(DIVYESH A. JOSHI,J) VAHID Page 1 of 1 Downloaded on : Fri Nov 03 20:48:10 IST 2023