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Gujarat High Court

Ashif Rahimbhai Sumra vs State Of Gujarat on 3 November, 2023

                                                                                NEUTRAL CITATION




    R/CR.MA/19914/2023                            ORDER DATED: 03/11/2023

                                                                                 undefined




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

 R/CRIMINAL MISC.APPLICATION (FOR TEMPORARY BAIL) NO. 19914
                           of 2023

==========================================================
                         ASHIF RAHIMBHAI SUMRA
                                 Versus
                           STATE OF GUJARAT
==========================================================
Appearance:
TAHIR S SAIYED(8983) for the Applicant(s) No. 1
for the Respondent(s) No. 2
PUBLIC PROSECUTOR for the Respondent(s) No. 1
==========================================================

  CORAM:HONOURABLE MR. JUSTICE DIVYESH A. JOSHI

                            Date : 03/11/2023

                             ORAL ORDER

Learned advocate appearing for the applicant does not press this application and seeks permission to withdraw the same.

Permission as prayed for is granted. This application stands disposed of as withdrawn.

(DIVYESH A. JOSHI,J) VAHID Page 1 of 1 Downloaded on : Fri Nov 03 20:48:10 IST 2023