1279. Scale of furniture and stores for different offices. [§ 12, Act V, 1861].
- Appendix LXIV shows the scales of furniture and stores to be supplied, subject to the provision of funds, to various offices, viz-(i)Police-stations and outposts (including floating outposts).(ii)Inspection rooms attached to police-stations or outposts.(iii)Court offices.(iv)Inspectors' offices.(v)Treasury and sub-treasury guards.These scales should be followed and must not be exceeded without the Inspector-General's sanction. If it is found necessary to supply any article in excess of flie number laid down in the Appendix to any particular office or police-station or subordinate post by a reducing the scale elsewhere reasons for exceeding the scale should be recorded in Part II of the stock book.In cases where no scale has been laid down articles should be supplied according to actual requirements at the discretion of Superintendents, provided funds are available.
