Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21A(11)] [Section 21A] [Entire Act]

State of Maharashtra - Subsection

Section 21A(11)(c) in The Maharashtra Land Revenue (Disposal of Government Lands) Rules, 1971

(c)the lessee shall protect all standing trees in tank-bed lands and shall not cause any damage to such trees either by cutting or falling the same;