Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Goa - Subsection Section 23(2) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975 (2)The admission of such candidate shall be liable for cancellation even if the candidate has answered one or more subject/s of the examination.
