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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 10(1)(b) in The Jammu and Kashmir Special Security Group Act, 2000

(b)be a member of, or be associated in any way with any society, institution, association or organization that is not of a purely social, recreational or religious nature ; or