Supreme Court - Daily Orders
Commissioner Of Income Tax 8 vs M/S Associated Cables Pvt. Ltd. on 8 March, 2019
Bench: Ashok Bhushan, K.M. Joseph
ITEM NO.17 COURT NO.12 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 5711/2019
(Arising out of impugned final judgment and order dated 03-08-2018
in ITA No. 795/2014 passed by the High Court Of Judicature At
Bombay)
COMMISSIONER OF INCOME TAX 8 Petitioner(s)
VERSUS
M/S ASSOCIATED CABLES PVT. LTD. Respondent(s)
(FOR I.R. and IA No.36166/2019-CONDONATION OF DELAY IN FILING )
Date : 08-03-2019 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE K.M. JOSEPH
For Petitioner(s) Mr. Sanjay Jain, ASG
Ms. Nivedita Nair, Adv.
Ms. Swarupama Chaturvedi, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(MEENAKSHI KOHLI) (RENU KAPOOR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2019.03.08 16:57:28 IST Reason: