Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Mizoram - Section Section 4 in Mizoram Excise Rules, 1983 4. Import of India made foreign liquor forbidden without pass. - Import of India-made foreign liquor in any quantity whatever is forbidden except under cover of a pass and unless the conditions of the following rules are fulfilled.
