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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Uttar Pradesh - Subsection

Section 27(6) in U.P. Zila Panchayats (Conduct of Proceedings) Rules, 1962

(6)The particular resolutions which shall be included in the list of business for any meeting, if their number exceeds ten in the aggregate or one in the name of any single member, and the relative order of precedence in which they shall be so included, shall be determined by the Mukhya Adhikari by drawing lots.