Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43A] [Entire Act] Union of India - Subsection Section 43A(3) in The Companies Act, 1956 (3)Sub-section (3) of section 23 shall apply to a change of name under sub-section (2) as it applies to a change of name under section 21.