Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 14 in Rajasthan Biological Diversity Rules, 2010

14. Appointment of Expert Committee by the Board and their Entitlements.

(1)The Board may constitute any number of committees for such purposes as it may deem fit consisting wholly, of members or wholly of other persons or partly of members and partly of other persons.
(2)The members of the expert committee other than the members of the Board shall be paid such fees and allowances for attending the meetings, as specified by the Board.
(3)The Board may invite any person, whose assistance or advice is considered useful to obtain in performing any of its functions, and to participate in the deliberations of any of its meetings. Such person associated with the Board shall be entitled to get allowances, as specified by the Board, from time to time.