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State of Rajasthan - Section

Section 27A in The Rajasthan Minimum Wages Rules, 1959

27A. [ Preservation of registers. [Inserted vide Notification No. F.1(7)(9) L & E/66, dated 14-8-1967. published in Rajasthan Gazette Part 4-C, Extra-ordinary, dated 14-8-1967.]

- The registers required to be maintained under rule 21(4) and 27(1) and the muster roll required to be maintained under rule 27(5), shall be preserved for a period of three years after the date on which the latest entry is made therein.