Madhya Pradesh High Court
Jitendra @ Jittu Chourasia vs The State Of Madhya Pradesh on 6 February, 2018
THE HIGH COURT OF MADHYA PRADESH CRA-2667-2013 (JITENDRA @ JITTU CHOURASIA Vs THE STATE OF MADHYA PRADESH) 25 Jabalpur, Dated : 06-02-2018 List alongwith Cr.A. No.3211/2013.
(J.K. MAHESHWARI) sh JUDGE e ad PK Pr a hy Digitally signed by PARITOSH KUMAR ad Date: 2018.02.06 19:15:16 +05'30' M of rt ou C h ig H