Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Entire Act]

Union of India - Section

Section 133 in The Finance Act, 2017

133. Amendment of section 7 of Act 6 of 1898.

- In section 7 of the Indian Post Office Act, 1898,-
(a)in sub-section (1), for the proviso, the following proviso shall be substituted, namely:-
"Provided that until such notification is issued, the rates set forth in the First Schedule shall be the rates chargeable under this Act.";
(b)sub-section (2) shall be omitted.