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[Cites 0, Cited by 0] [Section 71(1)] [Section 71] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 71(1)(e) in The Jammu and Kashmir Electricity Act, 2010

(e)promote co-generation and generation of electricity from renewable sources of energy by providing suitable measures for connectivity with the grid and sale of electricity to any person, and also specify, for purchase of electricity from such sources, a percentage of total consumption of electricity in the area of a distribution licensee;