Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Jharkhand - Subsection Section 19(b) in Bihar Factories Rules, 1950 (b)The height of the room from floor to roof or ceiling to be increased to a height of 16 feet or such less height as the Chief Inspector deems reasonable in the circumstances:
