Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of West Bengal - Subsection Section 4(28) in The West Bengal State University (Barasat, North 24-Parganas) Act, 2007. (28)to acquire, hold and dispose of property, movable and immovable and to make grants and advances for furthering any of its objects;
