Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 86 in The Rajasthan Financial Corporation General Regulations, 2002

86. Investment of Funds.

- The investment of funds of the Corporation in any securities or otherwise shall be on the guidelines as may be prescribed by and adopted by the Board from time to time.