Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 27] [Section 70] [Entire Act] State of Gujarat - Subsection Section 70(o) in The Bombay Tenancy and Agricultural Lands Act, 1948 (o)to decide such other matters as may be referred to him by or under this Act.
