Karnataka High Court
Sri Chandrappa S/O Munishami vs Sri B Ramaiah S/O Byanna on 6 October, 2010
Author: H N Nagamohan Das
Bench: H N Nagamohan Das
IN THE HIGH COURT OF KARNATAKA AT BANGALORE
DATED THIS THE om DAY OF OCTOBER, zzozej
BEFORE
THE HONBLE MR. IUSTICE NAG;3O1\;:O}1A1$:1>;A,S"T
W.P.NO.31889/201.Q(KLR¢'RES) %
BETWEEN:
SR1 CHANDRAPPA
S/O MUNISHAMI
AGED ABOUT 45 YEARS
R/A TOOPALLI _ " . .
KASABA HOBLL"
sR:NNA3AP¥3§§;§¢.TA1;UK A'
KOLAR <DIsTR1C:T.--563 mm --. ,
' ' ..PETITIONER
(By sr:.1s.v1sHavAr.&URT:¢i ADV.)
%
.1." V«SRI"3}RZ\1wfA12\i.£
s/O' m*ANriA~ .. '
AGED A13.OUT;..-30 YEARS
1 R/A TQOPALLI
u _ '"1<:AsABA.EIOBL1
- _ TALUK
KOLARTALUK563101
'V THE ASSISTANT COMMISSIONER
KOLAR SU".8-DIVISION
KOLARWS63 101
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3. THE TAHASILDAR
SRINEVASAPURA TALUK
SRINIVASAPUR
KOLAR DISTRICT 563 101
4. SHIRASTELDAR
SRBQIVASAPUR TALUK
SRINIVASAPUR I '
KOLAR DISTRICT 563 101.
(By Sri. RDMKUMAR, AGA 32-4)
THIS WRIT Part-1"iioN, FI;L'ED'*e--_'U/'At _ 226 & 227 or
CONSTITUTION or INDIA' Y1N_c";= QUASH THE
IMPUGNED oR1:>._"t«:R__ DATED' ii}.5_29i1en_ As ERR ANNEXURE-H
ANDETC.
'{{h'1S 1pet;¢;O;.i,¢¢'ming for preliminary hearing this day,
the court' made the fo1'i'owing;*- ., 4'
V R"ORDER
Sfi§'i'Otti.kumar,d"learned AGA is directed to take notice for
.._'
First respondent filed an appeal before the second
i' , ' 'respondent questioning the mutation in the name of petitioner. ii "'Under the impugned order the second respondent allowed the {fwd ._ i' ' ~ .RESPGiNi.jENTS:'3 = V 4 Q appeal and set aside the order of Tahsiidar dated 7.3.1995 entering the name of petitioner in mutation. The impugned order is passed by the Assistant Commissioner as an Appellate _ Section 49 of the Karnataka Land Re_v.e.ni1e Acti"
impugned order at Annexure-H, a se':ondi"appea1_:"is.pprox?_idad'i--:. under Section 50 of the Karnatakpa'i"VLandi.Refieniie the Deputy Commissioner. W'ithout the reznedyuiof second appeal, the petitioner is before"this vc_oL':rt.--"'Res'é._r_v.ii1g liberty to the petitioner' to "his -- .rerned§f"'by' filing appropriate second appeai, petition
3._ Learned AC}Aiiisiiperimitted to file memo of appearance ."'wit1ii--ni'th,ree Weeks. iiiii 301/ -9' J'11dg3 ",_CDiK_C5'