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[Cites 0, Cited by 0] [Section 158] [Entire Act]

Union of India - Subsection

Section 158(2) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

(2)The blow out preventer with associated valves and other pressure control equipment on the facility shall be subjected to a complete overhaul and shall be recertified at regular intervals based on original equipment manufacturer's recommendations and international standards and recommended practises.