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Punjab-Haryana High Court

Senior Superintendent Of Post Offices ... vs Baldev Chand Sethi & Ors on 26 August, 2014

Bench: Satish Kumar Mittal, Arun Palli

                               IN THE HIGH COURT OF PUNJAB AND HARYANA
                                             AT CHANDIGARH


                                                          LPA No.1373 of 2014 (O&M)

                                                          Date of Decision:-26.08.2014

                      Sr. Superintendent of Post Offices, Department of Posts and
                      Telegraph, Faridkot (PB).

                                                                 .....Appellant
                                   Versus

                      Sh. Baldev Chand Sethi and others

                                                                .....Respondents

                      CORAM :- HON'BLE MR. JUSTICE SATISH KUMAR MITTAL.
                               HON'BLE MR. JUSTICE ARUN PALLI.

                      Present:-    Mr. Vikram Bajaj, Advocate
                                   for the appellant.

                                        ****

                      SATISH KUMAR MITTAL, J.(Oral)

For orders, see LPA Nos. 1370 of 2014 titled as Senior Superintendent of Post Offices Hoshiarpur Division, Hoshiarpur (Punjab) Versus Smt. Sarabjit Kaur and others, decided on 26.8.2014.




                                                          ( SATISH KUMAR MITTAL)
                                                                    JUDGE



                      26.08.2014                                (ARUN PALLI)
                      reema                                         JUDGE




REEMA SAINI
2014.08.28 12:01
I attest to the accuracy and
integrity of this document
Chandigarh