Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40A(1)] [Section 40A] [Entire Act] State of Uttar Pradesh - Subsection Section 40A(1)(d) in Uttar Pradesh Value Added Tax Act, 2008 (d)the dealer has failed to furnish any security demanded from him under any provision of this Act or the Central Sales Tax Act, 1956;or