Bombay High Court
Shri. Harischandra Sitaram Mandavkar vs Rajapur Taluka Kunbi Sahakari Patpedhi ... on 30 September, 2019
Author: M.S.Karnik
Bench: M.S.Karnik
20. wp 11465.18.doc
Urmila Ingale
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 11465 OF 2018
Shri Harischandra Sitaram .. Petitioner
Vs.
Rajapur Taluka Kunbi Sahakari
Patpedhi Maryadit .. Respondent
Mr.Suresh M.Kamble, for the Petitioner.
CORAM : M.S.KARNIK, J.
DATE : 30th SEPTEMBER 2019 P.C. :
Learned Counsel for the petitioner states that present Petition is rendered infructuous in view of the subsequent events.
Writ Petition is disposed of as infructuous.
(M.S.KARNIK, J.) Digitally signed Urmila by Urmila P. Ingle P. Ingle Date: 2019.10.01 16:53:12 +0530 1/1