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State of Punjab - Section

Section 14 in The Punjab Utilization of Surplus Area Scheme, 1973

14. Repeal and Saving.

- The Utilization of the Surplus Area Scheme 1960 framed under section 32 of the Pepsu Tenancy and Agricultural Lands Act, 1955, is hereby repealed:Provided that anything done or any a tion taken under the scheme so repealed shall be deemed to have been done or taken under the corresponding provisions of this scheme.