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State of Jharkhand - Section

Section 396 in Bihar Education Code, 1961

396. Course of Study and Text-books.

- The Departmental curricula as notified from time to time, must be followed, except in so far as special exemption I may be given by the Director. Text-books must be selected from the lists prescribed I by the Director in accordance with the rules for the working of the Text-book Committee.(Government notification no. 194-E., dated the 29th January 1915.)