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[Cites 0, Cited by 0] [Section 41] [Entire Act]

Greater Bengaluru City Corporation -

Section 41(1) in Bangalore Water Supply and Sewerage Act, 1964

(1)The Water-Supply Engineer shall fix hydrants on water mains (other than trunk mains) at such places as may be most convenient for affording a supply of water for extinguishing any fire which may break out and shall keep in good order and from time to time renew every such hydrant.