Icici Lombard General Insurance ... vs Vedwati Tiwari on 13 August, 2022

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Madhya Pradesh High Court

Icici Lombard General Insurance ... vs Vedwati Tiwari on 13 August, 2022

Bench: Maninder S Bhatti

1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE LOK ADALAT
HON'BLE SHRI JUSTICE MANINDER S BHATTI
&
SHRI SANJAY RAM TAMRAKAR, ADVOCATE
ON THE 13th OF AUGUST, 2022

MISC. APPEAL No. 966 of 2015

Between:-
ICICI LOMBARD GENERAL INSURANCE
CO.LTD. THR. ITS MANAGER OFFICE AT
ALANKAR COMPLEX ZONE II M.P. NAGAR
NEAR PRAGATI PETROL PUMP BHOPAL
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI A. N. SHARMA, ADVOCATE)

AND

1. VEDWATI TIWARI W/O UMESH KUMAR TIWARI,
AGED ABOUT 42 YEARS, DEVNAGAR DEHGAON
GAIRATGANJ DISTT. RAISEN (MADHYA
PRADESH)

2. YOGENDRA TIWARI S/O UMESH KUMAR
TIWARI, AGED ABOUT 26 YEARS, DEVNAGAR
DEHGAON GAIRATGANJ DISTT. RAISEN
(MADHYA PRADESH)

3. VIDYA BHUSHAN TIWARI S/O UMESH KUMAR
TIWARI, AGED ABOUT 23 YEARS, DEVNAGAR
DEHGAON GAIRATGANJ DISTT. RAISEN
(MADHYA PRADESH)

4. KU. PRIYANKA TIWARI D/O UMESH KUMAR
TIWARI, AGED ABOUT 19 YEARS, DEVNAGAR
DEHGAON GAIRATGANJ DISTT. RAISEN
(MADHYA PRADESH)

5. VISHAMBAR TIWARI S/O UMESH KUMAR
TIWARI, AGED ABOUT 19 YEARS, DEVNAGAR
DEHGAON GAIRATGANJ DISTT. RAISEN
(MADHYA PRADESH)

6. KUNJ BIHARI TIWARI S/O BABULAL TIWARI,
Signature Not Verified
Signed by: ASTHA SEN
Signing time: 8/17/2022
7:22:55 PM
2
AGED ABOUT 70 YEARS, DEVNAGAR DEHGAON
GAIRATGANJ DISTT. RAISEN (MADHYA
PRADESH)

7. SMT. ANANDRANI W/O KUNJ BIHARI TIWARI,
AGED ABOUT 67 YEARS, DEVNAGAR DEHGAON
GAIRATGANJ DISTT. RAISEN (MADHYA
PRADESH)

8. SURAJ SINGH S/O PRABHU DAYAL H.NO783 N-2
B-SECTOR GOVINDPURA BHOPAL (MADHYA
PRADESH)

9. ARIF ALI S/O WAJID ALI ARIF NAGAR
BAIRASIYA ROAD BHOPAL (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI RAKESH KUMAR JAIN, ADVOCATE)

This appeal coming on for conciliation this day, the Bench passed the
following:
ORDER

In view of the settlement arrived at between the parties, this appeal stands disposed of. The terms of settlement shall be treated as part and parcel of this order.

This order be read conjointly with the terms of settlement. Accordingly, the Misc. Appeal stands disposed of.





                               (MANINDER S BHATTI)                            (SANJAY RAM TAMRAKAR )
                                     MEMBER                                          MEMBER
                          Astha




Signature Not Verified
Signed by: ASTHA SEN
Signing time: 8/17/2022
7:22:55 PM

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Madhya Pradesh High Court