Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2) in The Fertilizer (Movement Control) Order, 1973

(2)The provisions of Sections 102 and 103 of the [Code of Criminal Procedure, 1898 (5 of 1898)] [See now Code of Criminal Procedure, 1973.], relating to search and seizure shall, so far as may be, apply to searches and seizures under this Clause.