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State of Assam - Section

Section 16 in Assam Opium Rules

16.

Except as provided in Rules 11 to 15 supra the sale of excise opium is prohibited :Use by certain persons in course of practice. - Provided that a qualified medical practitioner or, subject to the conditions of his permit, a permit holder may use excise opium in the course of his practice, or may compound or dispense the same for the use of his own patients for bona fide medicinal purposes.