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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Himachal Pradesh - Subsection

Section 5(1)(xxi) in Baddi University of Emerging Sciences and Technology (Establishment and Regulation) Act, 2009

(xxi)to provide for the printing, reproduction and publication of research and other work, including text books, which may be issued by the University;