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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Goa - Subsection

Section 18(1)(e) in Goa Waste Management Corporation Act, 2016

(e)all monies collected on account of the Cess under the Goa Non-biodegradable Garbage (Control) Act, 1996 and the rules and Amendments made thereunder;