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[Cites 0, Cited by 0] [Section 245(4)] [Section 245] [Entire Act]

Union of India - Subsection

Section 245(4)(b) in The Companies Act, 2013

(b)any evidence before it as to the involvement of any person other than directors or officers of the company on any of the matters provided in clauses (a) to (f) of subsection (1);