Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68] [Entire Act] State of Punjab - Subsection Section 68(2) in The Punjab Factory Rules, 1952 (2)Without prejudice to the generality of the foregoing provisions, the washing facilities shall be of the design standard laid down by Chief Inspector in case of each industry.
