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Calcutta High Court

Narayan Choudhury vs Cese Limited & Anr on 15 June, 2015

Author: I. P. Mukerji

Bench: I. P. Mukerji

                                   ORDER SHEET
                                   WP 471/2013
                         IN THE HIGH COURT AT CALCUTTA
                           Constitutional Writ Jurisdiction
                                  ORIGINAL SIDE



                               NARAYAN CHOUDHURY
                                      Versus
                               CESE LIMITED & ANR.


   BEFORE:
   The Hon'ble JUSTICE I. P. MUKERJI

Date : 15th June, 2015.

The Court : None appears for the parties. As a last chance, list this application on 22nd June, 2015 with the warning 'Last Chance'.

Certified photocopy of this order be supplied to the parties, if applied for, subject to compliance of all requisite formalities.

(I. P. MUKERJI, J.) S.Das AR[CR]