Calcutta High Court
Narayan Choudhury vs Cese Limited & Anr on 15 June, 2015
Author: I. P. Mukerji
Bench: I. P. Mukerji
ORDER SHEET
WP 471/2013
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
NARAYAN CHOUDHURY
Versus
CESE LIMITED & ANR.
BEFORE:
The Hon'ble JUSTICE I. P. MUKERJI
Date : 15th June, 2015.
The Court : None appears for the parties. As a last chance, list this application on 22nd June, 2015 with the warning 'Last Chance'.
Certified photocopy of this order be supplied to the parties, if applied for, subject to compliance of all requisite formalities.
(I. P. MUKERJI, J.) S.Das AR[CR]