Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 134B] [Entire Act] State of West Bengal - Subsection Section 134B(2) in West Bengal Co-operative Societies Act, 2006 (2)All other words and expressions used in this Chapter but not defined shall have the same meaning respectively assigned to them in this Act.
