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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Maharashtra - Subsection

Section 6(1) in The Maharashtra BPS Operational framework, 2007

(1)Every "Eligible Person" shall procure electricity generated from "Eligible Renewable Energy Sources" at the percentages mentioned herein below during the respective financial year :
Financial year Renewable Purchase Specifications (RPS)*
2006 - 07 3.0%
2007 - 08 4.0%
2008 - 09 5.0%
2009 - 10 6.0%
*Percentage RPS denotes Minimum Quantum of procurement of electricity by eligible persons from 'co-generation and generation from renewable energy sources'.