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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(13) in The Orissa Goshala Rules, 1985

(13)Three months before the expiry of the term referred to in Sub-rule (1), the election of members of the Federation and office bearers shall commence so that the newly elected members including the office bearers can take over charge as soon as possible after the expiry of the term of the previous body.