Supreme Court - Daily Orders
Ocean Trexim Private Limited vs The Income Tax Officer Ward 14(2)(4) on 18 February, 2022
Bench: K.M. Joseph, Hrishikesh Roy
ITEM NO.13 Court 10 (Video Conferencing) SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No. 1824/2022
(Arising out of impugned final judgment and order dated 03-01-2022
in WP No. 3142/2019 passed by the High Court of Judicature at
Bombay)
OCEAN TREXIM PRIVATE LIMITED Petitioner(s)
VERSUS
THE INCOME TAX OFFICER WARD 14(2)(4) & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.17431/2022-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.17430/2022-PERMISSION TO
FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Date : 18-02-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MR. JUSTICE HRISHIKESH ROY
For Petitioner(s)
Mr. Devendra Jain, Adv.
Ms. Radha Halbe, Adv.
Mr. Rajat Mittal, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed. Pending applications stand disposed of.
(NIDHI AHUJA) (RENU KAPOOR)
AR-cum-PS BRANCH OFFICER
Signature Not Verified
Digitally signed by
Nidhi Ahuja
Date: 2022.02.18
17:02:14 IST
Reason: