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[Cites 0, Cited by 0] [Section 63A(3)] [Section 63A] [Entire Act]

State of West Bengal - Subsection

Section 63A(3)(b) in The West Bengal Factories Rules, 1958

(b)The application for site appraisal alongwith 15 copies thereof shall be submitted in Form No.31 annexed to this rule. The Committee may dispense with furnishing information on any particular item in the application Form if it considers the same to be not relevant to the application under consideration.